M/S Ajay Sugar Factory, Thru ... vs State Of U.P. Thru Secy. ...
2014 Latest Caselaw 5589 ALL

Citation : 2014 Latest Caselaw 5589 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

M/S Ajay Sugar Factory, Thru ... vs State Of U.P. Thru Secy. ... on 2 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 1539 of 2007
 

 
Petitioner :- M/S Ajay Sugar Factory, Thru Partner Bhushan Kumar & Anr.
 
Respondent :- State Of U.P. Thru Secy. Agriculture Marketing & 2 Ors.
 
Counsel for Petitioner :- Madhukar Dixit
 
Counsel for Respondent :- C S C,B.K.Chaudhary,N.C. Mehrotra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

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