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Bhura And Others vs State Of U.P.And Another
2014 Latest Caselaw 5588 ALL

Citation : 2014 Latest Caselaw 5588 ALL
Judgement Date : 2 September, 2014

Allahabad High Court
Bhura And Others vs State Of U.P.And Another on 2 September, 2014
Bench: Karuna Nand Bajpayee



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- APPLICATION U/S 482 No. - 31620 of 2012
 

 
Applicant :- Bhura And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ajay Dubey,Kamini Pandey
 
Counsel for Opposite Party :- Govt. Advocate,A.K. Singh
 

 
Hon'ble Karuna Nand Bajpayee,J.

The case is called out. Even in the revised list none responds for the  applicants to press this application. Counsel for opposite party no.2 is present.

The application is dismissed for want of prosecution. Interim order, if any, stands vacated.

Order Date :- 2.9.2014

Rkb

 

 

 
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