Niranjan Kanujia vs Union Of India And 4 Ors.
2014 Latest Caselaw 5584 ALL

Citation : 2014 Latest Caselaw 5584 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Niranjan Kanujia vs Union Of India And 4 Ors. on 2 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- MISC. BENCH No. - 3799 of 2007
 

 
Petitioner :- Niranjan Kanujia
 
Respondent :- Union Of India And 4 Ors.
 
Counsel for Petitioner :- Dileep Singh
 
Counsel for Respondent :- C.S.C.,R.N.Yadav,Ritu Raj Awasth
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

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