Ram Sagar vs State Of U.P. And Another
2014 Latest Caselaw 5578 ALL

Citation : 2014 Latest Caselaw 5578 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Ram Sagar vs State Of U.P. And Another on 2 September, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- APPLICATION U/S 482 No. - 15550 of 2012
 

 
Applicant :- Ram Sagar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Akhilesh Kumar Mishra
 
Counsel for Opposite Party :- Govt.Advocate,A.C. Srivastava
 

 
Hon'ble Karuna Nand Bajpayee,J.

The case is called out. Even in the revised list none responds for the applicant to press this application.

In the interest of justice, list in the next cause list.

Order Date :- 2.9.2014

Rkb

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