Anand Kumar Pandey vs Uppsc And 2 Ors
2014 Latest Caselaw 5575 ALL

Citation : 2014 Latest Caselaw 5575 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Anand Kumar Pandey vs Uppsc And 2 Ors on 2 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 46589 of 2014
 

 
Petitioner :- Anand Kumar Pandey
 
Respondent :- Uppsc And 2 Ors
 
Counsel for Petitioner :- Shailendra Singh
 
Counsel for Respondent :- Satish Chaturvedi,Nisheeth Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Sri Paranjal Mehrotra, learned Advocate appeared on behalf of State Bank of India.

Put up this matter tomorrow, as fresh.

Order Date :- 2.9.2014

M.A.A.

( Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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