Vijay Prakash Swarnkar vs State Of U.P. And 3 Others
2014 Latest Caselaw 5562 ALL

Citation : 2014 Latest Caselaw 5562 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Vijay Prakash Swarnkar vs State Of U.P. And 3 Others on 2 September, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 46562 of 2014
 

 
Petitioner :- Vijay Prakash Swarnkar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Satish Chandra Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

Heard.

Judgment reserved.

Order Date :- 2.9.2014

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