Chiranjeev Singh vs State Of U.P. And Another
2014 Latest Caselaw 5556 ALL

Citation : 2014 Latest Caselaw 5556 ALL
Judgement Date : 2 September, 2014

Allahabad High Court

Chiranjeev Singh vs State Of U.P. And Another on 2 September, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- APPLICATION U/S 482 No. - 27941 of 2012
 

 
Applicant :- Chiranjeev Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anoop Trivedi,S.K. Pandey
 
Counsel for Opposite Party :- Govt. Advocate,S.D. Singh,Sanjeev Kumar Pandey
 

 
Hon'ble Karuna Nand Bajpayee,J.

The case is passed over on the illness slip of learned counsel for the applicant.

Order Date :- 2.9.2014

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