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Chandra Kishore Shukla vs State Of U.P. Thru Prin. Secy. ...
2014 Latest Caselaw 5554 ALL

Citation : 2014 Latest Caselaw 5554 ALL
Judgement Date : 2 September, 2014

Allahabad High Court
Chandra Kishore Shukla vs State Of U.P. Thru Prin. Secy. ... on 2 September, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 6932 of 2007
 

 
Petitioner :- Chandra Kishore Shukla
 
Respondent :- State Of U.P. Thru Prin. Secy. Panchayati Raj & 4 Ors.
 
Counsel for Petitioner :- Dharmendra Kr. Misra
 
Counsel for Respondent :- C.Sc..,Hemant Kumar Misra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel and SRi Hemant Kumar Mishra, learned counsel for respondent No. 2 and 3.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 2.9.2014

RPD

 

 

 
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