Smt. Vinita vs Mahesh Kumar
2014 Latest Caselaw 5535 ALL

Citation : 2014 Latest Caselaw 5535 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Smt. Vinita vs Mahesh Kumar on 1 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 470 of 2014
 

 
Appellant :- Smt. Vinita
 
Respondent :- Mahesh Kumar
 
Counsel for Appellant :- S.K. Chaturvedi,H.K. Tripathi
 
Counsel for Respondent :- T.K. Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Both the parties appeared in person along with their counsel. They need some more time to settle their dispute amicably outside the Court.

List on 10th November, 2014. On that day, both the parties shall appear in person. Till the next date of listing, interim order shall continue.

Order Date :- 1.9.2014

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