M/S Modi Industries Ltd. Thru' ... vs State Of U.P. Thru' Spl. Secy. & ...
2014 Latest Caselaw 5531 ALL

Citation : 2014 Latest Caselaw 5531 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

M/S Modi Industries Ltd. Thru' ... vs State Of U.P. Thru' Spl. Secy. & ... on 1 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 27145 of 2004
 

 
Petitioner :- M/S Modi Industries Ltd. Thru' Constituted Attorney
 
Respondent :- State Of U.P. Thru' Spl. Secy. & Ors.
 
Counsel for Petitioner :- Rohma Hameed,Yashwant Varma
 
Counsel for Respondent :- C.S.C.,Ravindra Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the illness slip of Sri R.K. Gupta, learned counsel for the petitioner in the connected writ petitions.

Order Date :- 1.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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