Bunty Sharma vs State Of U.P.
2014 Latest Caselaw 5526 ALL

Citation : 2014 Latest Caselaw 5526 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Bunty Sharma vs State Of U.P. on 1 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16152 of 2014
 

 
Applicant :- Bunty Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- B.K. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri B.K. Pandey, learned counsel for the applicant and Sri R.D. Rajbhar, learned AGA for the State.

List after three weeks before appropriate Bench.

Order Date :- 1.9.2014

Ajay

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