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Mohd.Fahim Jamal vs State Of U.P.And 5 Others
2014 Latest Caselaw 5524 ALL

Citation : 2014 Latest Caselaw 5524 ALL
Judgement Date : 1 September, 2014

Allahabad High Court
Mohd.Fahim Jamal vs State Of U.P.And 5 Others on 1 September, 2014
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 40824 of 2014
 

 
Petitioner :- Mohd.Fahim Jamal
 
Respondent :- State Of U.P.And 5 Others
 
Counsel for Petitioner :- Mansoor Ahmad,Atiqur Rehman Siddiqui
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, put up this matter day after tomorrow.

Order Date :- 1.9.2014

SKS

 

 

 
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