Hari Om Gupta vs State Of U.P. And 5 Ors
2014 Latest Caselaw 5522 ALL

Citation : 2014 Latest Caselaw 5522 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Hari Om Gupta vs State Of U.P. And 5 Ors on 1 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 46091 of 2014
 

 
Petitioner :- Hari Om Gupta
 
Respondent :- State Of U.P. And 5 Ors
 
Counsel for Petitioner :- Vashistha Tiwari
 
Counsel for Respondent :- C.S.C.,Anil Bhushan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Anil Bhushan appears for respondent no. 6. Learned standing counsel appears for respondent nos. 1 to 4.

Issue notice to respondent no. 5. Notice will indicate that respondent no. 5 may file his counter affidavit within two weeks from the date of receipt of the notice.

List this case on 14.10.2014.

Order Date :- 1.9.2014

SKS

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