Sajjan Prasad Trivedi vs State Of U.P. Through Secy.And ...
2014 Latest Caselaw 5514 ALL

Citation : 2014 Latest Caselaw 5514 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Sajjan Prasad Trivedi vs State Of U.P. Through Secy.And ... on 1 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2663 of 2006
 

 
Petitioner :- Sajjan Prasad Trivedi
 
Respondent :- State Of U.P. Through Secy.And Others
 
Counsel for Petitioner :- Raj Kumar Bajpai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014

RPD

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