Raj Kishore Tiwari vs State Of U.P. Thru D.M. Sultanpur & ...
2014 Latest Caselaw 5497 ALL

Citation : 2014 Latest Caselaw 5497 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Raj Kishore Tiwari vs State Of U.P. Thru D.M. Sultanpur & ... on 1 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4315 of 2006
 

 
Petitioner :- Raj Kishore Tiwari
 
Respondent :- State Of U.P. Thru D.M. Sultanpur & 3 Ors.
 
Counsel for Petitioner :- Anil K. Tripathi,Akhilesh Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014

RPD

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