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Smt. Ritu Singh vs Kaushalendra Singh
2014 Latest Caselaw 5496 ALL

Citation : 2014 Latest Caselaw 5496 ALL
Judgement Date : 1 September, 2014

Allahabad High Court
Smt. Ritu Singh vs Kaushalendra Singh on 1 September, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 592 of 2005
 

 
Appellant :- Smt. Ritu Singh
 
Respondent :- Kaushalendra Singh
 
Counsel for Appellant :- Sameer Jain
 
Counsel for Respondent :- Mangla Prasad Rai
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

List on 14.10.2014. On that day, both the parties shall appear in person. This order is being passed in the absence of learned counsel for the respondent. Let the counsel for the appellant inform about this order in writing to the learned counsel for the respondent.

Order Date :- 1.9.2014

OP

 

 

 
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