Anil Kumar (52196) vs G.M., Canara Bank & Others
2014 Latest Caselaw 5485 ALL

Citation : 2014 Latest Caselaw 5485 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Anil Kumar (52196) vs G.M., Canara Bank & Others on 1 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 15292 of 2009
 

 
Petitioner :- Anil Kumar (52196)
 
Respondent :- G.M., Canara Bank & Others
 
Counsel for Petitioner :- Rajesh Kr. Srivastava,B.S. Pandey,S.D. Kautilya
 
Counsel for Respondent :- Siddharth,S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Heard Sri S.D. Kautilya, learned counsel for the petitioner and Sri Siddharth, learned counsel for the respondent-bank.

Judgment reserved.

Order Date :- 1.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

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