Smt.Shanti vs State Of U.P.Thr.Prin Secy Food ...
2014 Latest Caselaw 5483 ALL

Citation : 2014 Latest Caselaw 5483 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Smt.Shanti vs State Of U.P.Thr.Prin Secy Food ... on 1 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4650 of 2006
 

 
Petitioner :- Smt.Shanti
 
Respondent :- State Of U.P.Thr.Prin Secy Food And Civil Supply
 
Counsel for Petitioner :- Khaleeq Ahmad Khan
 
Counsel for Respondent :- C.S C
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014

RPD

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