Jai Kishan Inter College And ... vs State Of U.P. And 2 Ors
2014 Latest Caselaw 5453 ALL

Citation : 2014 Latest Caselaw 5453 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Jai Kishan Inter College And ... vs State Of U.P. And 2 Ors on 1 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 46126 of 2014
 

 
Petitioner :- Jai Kishan Inter College And Another
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Kamla Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned standing counsel appears for all the State functionaries. He may get instructions in the matter.

Put up this case on 19.9.2014 in the additional cause list.

Order Date :- 1.9.2014

SKS

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