Awadhesh Kumar Tripathi vs Union Of India Through Ministry Of ...
2014 Latest Caselaw 5445 ALL

Citation : 2014 Latest Caselaw 5445 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Awadhesh Kumar Tripathi vs Union Of India Through Ministry Of ... on 1 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4790 of 2006
 

 
Petitioner :- Awadhesh Kumar Tripathi
 
Respondent :- Union Of India Through Ministry Of Postal And 5 Ors
 
Counsel for Petitioner :- Ganga Prasad Mishra
 
Counsel for Respondent :- C.S.C,Dipak Seth,Sidharth Dhawan
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014

RPD

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