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C/M Waqf No.560 Through Secretary ... vs U.P.Sunni Central Board Of Waqf ...
2014 Latest Caselaw 5440 ALL

Citation : 2014 Latest Caselaw 5440 ALL
Judgement Date : 1 September, 2014

Allahabad High Court
C/M Waqf No.560 Through Secretary ... vs U.P.Sunni Central Board Of Waqf ... on 1 September, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2908 of 2006
 

 
Petitioner :- C/M Waqf No.560 Through Secretary Mohd.Mursalin
 
Respondent :- U.P.Sunni Central Board Of Waqf Through Chief Executive
 
Counsel for Petitioner :- Mushtaq Ahmad Siddiqui
 
Counsel for Respondent :- C.S.C.,M.A.Khan,Manish Kumar
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014

RPD

 

 

 
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