Dr Alok Dikshit {Land} vs State Of U.P.Throug Secy Housing ...
2014 Latest Caselaw 5436 ALL

Citation : 2014 Latest Caselaw 5436 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Dr Alok Dikshit {Land} vs State Of U.P.Throug Secy Housing ... on 1 September, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 2376 of 2006
 

 
Petitioner :- Dr Alok Dikshit {Land}
 
Respondent :- State Of U.P.Throug Secy Housing And 4 Ors
 
Counsel for Petitioner :- Akhilesh Kalra
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuous.

Accordingly, this petition is disposed of.

Order Date :- 1.9.2014

RPD

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