Commissioner Of Income Tax, ... vs Smt. Usha Chawla Saharanpur
2014 Latest Caselaw 5434 ALL

Citation : 2014 Latest Caselaw 5434 ALL
Judgement Date : 1 September, 2014

Allahabad High Court

Commissioner Of Income Tax, ... vs Smt. Usha Chawla Saharanpur on 1 September, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 281 of 2005
 

 
Appellant :- Commissioner Of Income Tax, Muzaffarnagar And Another
 
Respondent :- Smt. Usha Chawla Saharanpur
 
Counsel for Appellant :- S.C.,A.N.Mahajan,Ashok Kumar,Bharatji Agarwal,D. Awasthi,G.Krishna,R.K. Upadhyaya,S.Chopra
 
Counsel for Respondent :- K. Agarwal,L.K. Dwivedi,P.S. Agarwal,R.R. Kapoor
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

Continuous illness slips are being sent by one or the other counsel.

Today again learned counsel for the appellants has sent the illness slip.

The case is passed over today.

List peremptorily in the next cause list.

Order Date :- 1.9.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App