Atar Singh vs Asha Ram & Another
2014 Latest Caselaw 7950 ALL

Citation : 2014 Latest Caselaw 7950 ALL
Judgement Date : 31 October, 2014

Allahabad High Court

Atar Singh vs Asha Ram & Another on 31 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 2 of 2001
 

 
Applicant :- Atar Singh
 
Opposite Party :- Asha Ram & Another
 
Counsel for Applicant :- Sudhir Kumar
 
Counsel for Opposite Party :- Aga
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Sudhir Kumar, learned counsel for applicant.

List in the next cause list.

Order Date :- 31.10.2014

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