Anju Rani vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 7945 ALL

Citation : 2014 Latest Caselaw 7945 ALL
Judgement Date : 31 October, 2014

Allahabad High Court

Anju Rani vs State Of U.P. Thru Secy. And 3 ... on 31 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 57042 of 2014
 

 
Petitioner :- Anju Rani
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- M.A. Khan
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioner prayed for time to amend the petition.

The petitioner is granted time to amend the petition.

Put up on 3.11.2014 as fresh.

Order Date :- 31.10.2014

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