Ashok Kumar Sharma And Anr. vs State Of U.P. And 5 Others
2014 Latest Caselaw 7942 ALL

Citation : 2014 Latest Caselaw 7942 ALL
Judgement Date : 31 October, 2014

Allahabad High Court

Ashok Kumar Sharma And Anr. vs State Of U.P. And 5 Others on 31 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 41607 of 2014
 

 
Petitioner :- Ashok Kumar Sharma And Anr.
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Jitendra Pal Singh
 
Counsel for Respondent :- Govt. Advocate,P Chandra,Prateek Chandra
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. Shri P Chandra and Shri Prateek Chandra appeared for respondent no.5. Rest respondents are absent.

Service of notice is sufficient.

Learned counsel for respondent no.5 prayed for time to file counter affidavit.

A week time is granted for filing counter affidavit. No further time shall be granted again for filing counter affidavit.

List on 28.11.2014 for hearing.

Order Date :- 31.10.2014

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