State Of U.P. vs Nasim Khan & Others
2014 Latest Caselaw 7936 ALL

Citation : 2014 Latest Caselaw 7936 ALL
Judgement Date : 31 October, 2014

Allahabad High Court

State Of U.P. vs Nasim Khan & Others on 31 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- GOVERNMENT APPEAL No. - 6042 of 2010
 

 
Appellant :- State Of U.P.
 
Respondent :- Nasim Khan & Others
 
Counsel for Appellant :- A.K. Sand,A.G.A,Chandra Kesh Mishra,Daya Shankar Misra
 
Counsel for Respondent :- Mukhtar Alam
 

 
Hon'ble Akhtar Husain Khan,J.

On the request of learned A.G.A. the case is passed over for the day.

Put up on 3.11.2014 for hearing.

Order Date :- 31.10.2014

Download the LatestLaws.com Mobile App