Smt. Bhoori vs State Of U.P. & Another
2014 Latest Caselaw 7934 ALL

Citation : 2014 Latest Caselaw 7934 ALL
Judgement Date : 31 October, 2014

Allahabad High Court

Smt. Bhoori vs State Of U.P. & Another on 31 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 13 of 2001
 

 
Applicant :- Smt. Bhoori
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- B.B. Paul
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri B.B. Paul, learned counsel for applicant.

List in the next cause list.

Order Date :- 31.10.2014

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