Smt. Meera Devi vs Sri Dines Chandra Joshi And ...
2014 Latest Caselaw 7926 ALL

Citation : 2014 Latest Caselaw 7926 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Smt. Meera Devi vs Sri Dines Chandra Joshi And ... on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 11145 of 2008
 

 
Petitioner :- Smt. Meera Devi
 
Respondent :- Sri Dines Chandra Joshi And Another
 
Counsel for Petitioner :- K.K. Tiwari
 
Counsel for Respondent :- C.D. Mishra
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of learned counsel for respondents.

Order Date :- 30.10.2014

M.A.A.

Download the LatestLaws.com Mobile App