State vs Ram Kishan
2014 Latest Caselaw 7922 ALL

Citation : 2014 Latest Caselaw 7922 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

State vs Ram Kishan on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL No. - 1119 of 2003
 

 
Appellant :- State
 
Respondent :- Ram Kishan
 
Counsel for Appellant :- S.C.,Subodh Kumar,Udit Chandra
 
Counsel for Respondent :- Madan Mohan,Shailesh Upadhyay
 

 
Hon'ble Ran Vijai Singh,J.

List again in the next cause list.

Order Date :- 30.10.2014

M.A.A.

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