Nagar Mahapalika Thru' Its Secy. vs Arvind Kumar Sharma & Others
2014 Latest Caselaw 7921 ALL

Citation : 2014 Latest Caselaw 7921 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Nagar Mahapalika Thru' Its Secy. vs Arvind Kumar Sharma & Others on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL No. - 330 of 2009
 

 
Appellant :- Nagar Mahapalika Thru' Its Secy.
 
Respondent :- Arvind Kumar Sharma & Others
 
Counsel for Appellant :- Atul Mehra
 
Counsel for Respondent :- Nipendra Chaturvedi
 

 
Hon'ble Ran Vijai Singh,J.

Seen the office report dated 29.10.2014.

List in the next cause list under Chapter 12 Rule 4 of the Allahabad High Court Rules, 1952.

Order Date :- 30.10.2014

M.A.A.

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