Jagdish Chandra Maheshwari vs Ratan Prakash
2014 Latest Caselaw 7920 ALL

Citation : 2014 Latest Caselaw 7920 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Jagdish Chandra Maheshwari vs Ratan Prakash on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33325 of 2008
 

 
Petitioner :- Jagdish Chandra Maheshwari
 
Respondent :- Ratan Prakash
 
Counsel for Petitioner :- Pankaj Agrawal,Arvind Kumar,Rajesh Kumar Mishra
 
Counsel for Respondent :- Atul Dayal
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of learned counsel for petitioner.

Order Date :- 30.10.2014

M.A.A.

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