Smt. Kaneez Haider vs Qazi Mohammad Dawood & Others
2014 Latest Caselaw 7919 ALL

Citation : 2014 Latest Caselaw 7919 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Smt. Kaneez Haider vs Qazi Mohammad Dawood & Others on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33307 of 2009
 

 
Petitioner :- Smt. Kaneez Haider
 
Respondent :- Qazi Mohammad Dawood & Others
 
Counsel for Petitioner :- M.K. Gupta
 
Counsel for Respondent :- J.J. Munir
 

 
Hon'ble Ran Vijai Singh,J.

Sri M. K. Gupta, learned counsel for petitioner, as he then was, has been elevated to the Bench.

Registry of this court is directed to issue notice to the petitioner through registered post to engage another counsel.

Order Date :- 30.10.2014

M.A.A.

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