Shri Anil Kumar Goyal vs Shri Narendra Kumar And Others
2014 Latest Caselaw 7917 ALL

Citation : 2014 Latest Caselaw 7917 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Shri Anil Kumar Goyal vs Shri Narendra Kumar And Others on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL No. - 21 of 2010
 

 
Appellant :- Shri Anil Kumar Goyal
 
Respondent :- Shri Narendra Kumar And Others
 
Counsel for Appellant :- Neeraj Pandey,Neeraj Tiwari,Pramod Kumar Jain
 
Counsel for Respondent :- R.K. Srivastava,Anoop Trivedi,Arvind Srivastava
 

 
Hon'ble Ran Vijai Singh,J.

Case called out. None appears for respondents.

Sri Neeraj Tiwari, learned counsel for appellant states that matter requires urgent consideration.

List in the next cause list.

Order Date :- 30.10.2014

M.A.A.

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