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Mohd. Rehan vs Nawab Khushro Irshad And Others
2014 Latest Caselaw 7914 ALL

Citation : 2014 Latest Caselaw 7914 ALL
Judgement Date : 30 October, 2014

Allahabad High Court
Mohd. Rehan vs Nawab Khushro Irshad And Others on 30 October, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 42413 of 2008
 

 
Petitioner :- Mohd. Rehan
 
Respondent :- Nawab Khushro Irshad And Others
 
Counsel for Petitioner :- B.N. Agrawal,Iqbal Ahmad,Sanjay Agrawal
 
Counsel for Respondent :- J.J. Munir,D.K. Srivastava,H.K. Singh
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of learned counsel for respondents.

Order Date :- 30.10.2014

M.A.A.

 

 

 
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