Kapil Dev Prasad Gupta & Others vs Deep Chand
2014 Latest Caselaw 7912 ALL

Citation : 2014 Latest Caselaw 7912 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Kapil Dev Prasad Gupta & Others vs Deep Chand on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33290 of 2009
 

 
Petitioner :- Kapil Dev Prasad Gupta & Others
 
Respondent :- Deep Chand
 
Counsel for Petitioner :- A.K. Rai,Rajeev Trivedi,Vishnu Kr. Singh
 
Counsel for Respondent :- M.D.Singh "Shekher",Pradeep Singh Sengar
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of learned counsel for petitioner.

Order Date :- 30.10.2014

M.A.A.

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