Jitendra Kumar vs State Of U.P. Thru Secy. Basic ...
2014 Latest Caselaw 7909 ALL

Citation : 2014 Latest Caselaw 7909 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Jitendra Kumar vs State Of U.P. Thru Secy. Basic ... on 30 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 23035 of 2009
 

 
Petitioner :- Jitendra Kumar
 
Respondent :- State Of U.P. Thru Secy. Basic Education And Others
 
Counsel for Petitioner :- Vijay Singh Sengar,B.P. Singh,B.R.Singh,M.C. Chaturvedi,V.K. Srivastava
 
Counsel for Respondent :- C.S.C.,A.N.Rai,B. Ram,K.K.Chand,S.K. Verma,S.P.Pandey,Sanjay Singh,Sushil Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Vijay Singh Sengar, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 30.10.2014

SKM

Download the LatestLaws.com Mobile App