Waqf-Alal-Aulad Mohd. Mateen vs A.D.J. Court No. 7 Meerut & Others
2014 Latest Caselaw 7908 ALL

Citation : 2014 Latest Caselaw 7908 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Waqf-Alal-Aulad Mohd. Mateen vs A.D.J. Court No. 7 Meerut & Others on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 65752 of 2008
 

 
Petitioner :- Waqf-Alal-Aulad Mohd. Mateen
 
Respondent :- A.D.J. Court No. 7 Meerut & Others
 
Counsel for Petitioner :- Mohd. Isa Khan
 
Counsel for Respondent :- Neeraj Dubey,S.D.Dubey
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of learned counsel for petitioner.

Order Date :- 30.10.2014

M.A.A.

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