Sobaran Singh vs State Of U.P. And 3 Ors
2014 Latest Caselaw 7906 ALL

Citation : 2014 Latest Caselaw 7906 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Sobaran Singh vs State Of U.P. And 3 Ors on 30 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 54593 of 2014
 

 
Petitioner :- Sobaran Singh
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Anil Bhushan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents the respondents. He prays for and is allowed one month time to file counter affidavit.

List thereafter.

Order Date :- 30.10.2014

SKM

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