Sunil Kumar Singh & Others vs State Of U.P. & Others
2014 Latest Caselaw 7905 ALL

Citation : 2014 Latest Caselaw 7905 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Sunil Kumar Singh & Others vs State Of U.P. & Others on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 66602 of 2008
 

 
Petitioner :- Sunil Kumar Singh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Sahab Tiwari,Surabh Tiwari
 
Counsel for Respondent :- C.S.C.,Zafar Naiyyer
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of learned counsel for respondent.

Order Date :- 30.10.2014

M.A.A.

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