Citation : 2014 Latest Caselaw 7904 ALL
Judgement Date : 30 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 10461 of 2009 Petitioner :- Smt. Mani Bai & Others Respondent :- Suresh Chand Lahoria & Others Counsel for Petitioner :- Ram Sahab Yadav,M.D. Singh Shekhar Counsel for Respondent :- C.S.C.,S.K. Purwar Hon'ble Ran Vijai Singh,J.
Passed over on the illness slip of learned counsel for petitioner.
Order Date :- 30.10.2014
M.A.A.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!