Rameshwar Prasad Verma vs Smt. Sitamani Devi Kushwaha
2014 Latest Caselaw 7902 ALL

Citation : 2014 Latest Caselaw 7902 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Rameshwar Prasad Verma vs Smt. Sitamani Devi Kushwaha on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL No. - 292 of 2010
 

 
Appellant :- Rameshwar Prasad Verma
 
Respondent :- Smt. Sitamani Devi Kushwaha
 
Counsel for Appellant :- Satish Mandhyan,Abhishek Kumar,B.D.Mandhyan,Ranjay Kumar
 
Counsel for Respondent :- Ashok Kumar Singh,Sankatha Rai,Vijai Kr. Rai,Vinod Kr. Rai
 

 
Hon'ble Ran Vijai Singh,J.

On 13.10.2014 the case was ordered to be listed today on account of the mentioned made by learned counsel for petitioner.

Learned counsel for respondent is not is present.

Case is passed over.

Order Date :- 30.10.2014

M.A.A.

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