Smt. Badrunnisha vs Hazi Haleem
2014 Latest Caselaw 7901 ALL

Citation : 2014 Latest Caselaw 7901 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Smt. Badrunnisha vs Hazi Haleem on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33128 of 2009
 

 
Petitioner :- Smt. Badrunnisha
 
Respondent :- Hazi Haleem
 
Counsel for Petitioner :- Manish Tandon
 
Counsel for Respondent :- M.A.Quadeer,Shamim Ahmad
 

 
Hon'ble Ran Vijai Singh,J.

List after two weeks.

Interim order if any continuing that shall continue till the next date of listing.

Order Date :- 30.10.2014

M.A.A.

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