Master Aashish Kumar vs Addl. Distt. Judge & Others
2014 Latest Caselaw 7893 ALL

Citation : 2014 Latest Caselaw 7893 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Master Aashish Kumar vs Addl. Distt. Judge & Others on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 33854 of 2009
 

 
Petitioner :- Master Aashish Kumar
 
Respondent :- Addl. Distt. Judge & Others
 
Counsel for Petitioner :- Ajay Kumar Goel
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the request of learned counsel for respondents.

Order Date :- 30.10.2014

M.A.A.

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