Shamshad Ali vs Mubeen Asraf And 2 Ors.
2014 Latest Caselaw 7892 ALL

Citation : 2014 Latest Caselaw 7892 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Shamshad Ali vs Mubeen Asraf And 2 Ors. on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 61459 of 2013
 

 
Petitioner :- Shamshad Ali
 
Respondent :- Mubeen Asraf And 2 Ors.
 
Counsel for Petitioner :- Adil Jamal,Gulrez Khan
 
Counsel for Respondent :- A.K.Srivastava
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of Sri A.K. Srivastava, learned counsel for respondents.

Order Date :- 30.10.2014

M.A.A.

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