Ankush Yadav And 2 Others vs State Of U.P. And 8 Others
2014 Latest Caselaw 7889 ALL

Citation : 2014 Latest Caselaw 7889 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Ankush Yadav And 2 Others vs State Of U.P. And 8 Others on 30 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 29868 of 2014
 

 
Petitioner :- Ankush Yadav And 2 Others
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- R.N. Yadav
 
Counsel for Respondent :- Govt. Advocate,Dr. Suman Kumar Yadav
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri R.N. Yadav, learned counsel for petitioners.

List in the next cause list.

Order Date :- 30.10.2014

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