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Ravindra Kumar Gupta & Another vs State Of U.P. & 6 Others
2014 Latest Caselaw 7887 ALL

Citation : 2014 Latest Caselaw 7887 ALL
Judgement Date : 30 October, 2014

Allahabad High Court
Ravindra Kumar Gupta & Another vs State Of U.P. & 6 Others on 30 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 32507 of 2014
 

 
Petitioner :- Ravindra Kumar Gupta & Another
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- H.K. Yadav,Smt. Sushma Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. 

Learned counsel for respondent nos. 4 to 7 appeared and submitted that his name  has not been shown in the cause list. 

List on 17.11.2014  showing the names of  Shri Ram Kishor Gupta and Smt. Sunita Singh as counsel for respondents. 

Order Date :- 30.10.2014

RU

 

 

 
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