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Smt. Pooja And Anr. vs State Of U.P. And 5 Others
2014 Latest Caselaw 7886 ALL

Citation : 2014 Latest Caselaw 7886 ALL
Judgement Date : 30 October, 2014

Allahabad High Court
Smt. Pooja And Anr. vs State Of U.P. And 5 Others on 30 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 11857 of 2014
 

 
Petitioner :- Smt. Pooja And Anr.
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Pankaj Kumar Singh,Sarwar Ali Siddiqui
 
Counsel for Respondent :- Govt. Advocate,Kaushal Kumar Singh
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Pankaj Kumar Singh, learned counsel for petitioners.

List in the next cause list.

Order Date :- 30.10.2014

RU

 

 

 
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