Nawab Ali & Others vs State Of U.P. & Others
2014 Latest Caselaw 7884 ALL

Citation : 2014 Latest Caselaw 7884 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Nawab Ali & Others vs State Of U.P. & Others on 30 October, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL No. - 539 of 1997
 

 
Appellant :- Nawab Ali & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Shiam Lal Mishra,Anil Kumar Tiwari,Shabbir Hasan
 

 
Hon'ble Ran Vijai Singh,J.

Learned counsel for appellant has not filed paper book.

One month further week time is granted to the applicant to file paper book.

Order Date :- 30.10.2014

M.A.A.

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