Sri Rama Shankar Singh vs State Of U.P. & Others
2014 Latest Caselaw 7883 ALL

Citation : 2014 Latest Caselaw 7883 ALL
Judgement Date : 30 October, 2014

Allahabad High Court

Sri Rama Shankar Singh vs State Of U.P. & Others on 30 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 26015 of 2009
 

 
Petitioner :- Sri Rama Shankar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Dilip Kumar Singh
 
Counsel for Respondent :- C.S.C.,A.K. Pandey
 

 
Hon'ble Abhinava Upadhya,J.

List again showing the name of Sri Neeraj Kumar Srivastava as counsel for the petitioner.

Order Date :- 30.10.2014

SKM

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